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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Maharashtra - Subsection

Section 85(2A) in The Maharashtra University of Health Sciences Act, 1998

(2A)[ The Government shall cause the audited annual accounts of the University, received by it, to be laid before each House of the State Legislature.] [Sub-section (2A) was inserted by Maharashtra 35 of 2010, section 3, w.e.f. 5-10-2010.]