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[Cites 0, Cited by 0] [Section 8(1A)] [Section 8] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 8(1A)(iv) in The Securities and Exchange Board Of India (Delisting of Equity Shares) Regulations, 2009

(iv)obtain further details in terms of sub-regulation (1D) of regulation 8 and furnish the information to the merchant banker.