Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] Union of India - Subsection Section 7(1)(v) in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955 (v)every other institution certified by the principal Medical Officer of the district in which such institution is situated as supplying medicines free to the poor.