Bombay High Court
Sanjay Vijay Ghodake vs State Of Maharashtra Through Urban ... on 15 November, 2021
Author: Milind N. Jadhav
Bench: S.J. Kathawalla, Milind N. Jadhav
Kanchan P Dhuri 1 / 1 15-WP-6986-2021.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 6986 OF 2021
Sanjay Vijay Ghodake ... Petitioner
Versus
State of Maharashtra and others ... Respondents
.........
Mr. Abhijit Kulkarni alongwith Mr. Sachin Hande for the Petitioner.
Mr. Jagdish Aradwad (Reddy) for Respondent No.5.
Ms. Neha Bhide 'B' Panel Counsel for the State.
.........
CORAM : S.J. KATHAWALLA AND
MILIND N. JADHAV, JJ.
DATED : NOVEMBER 15, 2021. P.C. :-
Stand over to 18th November, 2021, High on Board.
( MILIND N. JADHAV, J. ) ( S.J. KATHAWALLA, J. ) Digitally signed by KANCHAN KANCHAN PRASHANT DHURI PRASHANT Date:
DHURI 2021.11.15 16:25:31 +0530