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[Cites 0, Cited by 0] [Section 112A(6)] [Section 112A] [Entire Act]

Union of India - Subsection

Section 112A(6)(b) in The Income Tax Act, 1961

(b)"International Financial Services Centre" shall have the meaning assigned to it in clause (q) of section 2 of the Special Economic Zones Act, 2005 (28 of 2005);