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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(l) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(l)"member" means a member of a Town and Country Development Authority or a Special Area Development Authority, as the case may be and includes a Chairman thereof;