Section 70(1)(c) in The Delhi Co-Operative Societies Act, 2003

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NCT Delhi - Subsection

Section 70(1)(c) in The Delhi Co-Operative Societies Act, 2003

(c)between the co-operative society or its committee and any past committee, any officer, agent or employee, or any past officer, past agent or past employee or the nominee, heirs or legal representatives of any deceased officer, deceased agent, or deceased employee of the co-operative society; or

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NCT Delhi - Subsection

Section 70(1)(c) in The Delhi Co-Operative Societies Act, 2003