Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 2 in The Stage Carriages Act, 1861 2. Grant of licenses. - No carriage shall be used as a stage-carriage unless licensed by a Magistrate or by the [-] [The word 'Chief', was omitted by Act, 10 of 1914.] Commissioner of Police of a Presidency Town.
