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[Cites 0, Cited by 0] [Section 144] [Entire Act]

State of Maharashtra - Subsection

Section 144(i) in Maharashtra Public Universities Act, 2016

(i)transfer of assets, that is to say, the property, movable or immovable, right, interest of whatsoever kind acquired, and the liabilities and obligations incurred, before the issue of any such order; and