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State of Uttarakhand - Section

Section 14 in Irrigation Department, Uttaranchal Service of Scientific Cadre (Group 'A', 'B' and 'C') Rules, 2003

14. Determination of vacancies.

- The Appointing Authority shall determine and inform the Commission the number of vacancies to be filled during the course of the year as also the number of vacancies to be reserved for candidates belonging to Scheduled Castes/Scheduled Tribes arid other categories under Rule 6.