Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Andhra Pradesh - Subsection Section 9(vii) in Andhra Pradesh Panchayat Raj Employees Transfers (Regulation of Transfer) Rules, 2000 (vii)The transfers shall be considered only during May or June or during the period when the ban, if any, is lifted by Government.
