Section 13(2)(a) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(a) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(a)securely constructed of sound and substantial material and shall be maintained in such condition so as to ensure the safety of all dock workers; and

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Union of India - Subsection

Section 13(2)(a) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990