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[Cites 0, Cited by 0] [Section 139] [Entire Act]

State of Rajasthan - Subsection

Section 139(b) in Rajasthan District Board Account Rules

(b)A column or columns may where necessary be allotted for the items as materials at site, in order to provide for all payments may on this account being entered as the bills are passed for payment and their subsequent adjustment.