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[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(15)(vii) in The Goa Panchayat Raj Act, 1994

(vii)the conversion, by any structural alteration into a place of religious worship or into a building not originally meant or constructed for such purposes;