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Calcutta High Court (Appellete Side)

Barrackpur Diocesan Trust Association ... vs The Union Of India & Ors on 12 July, 2021

12/07/2021
 Item Nos.177
 Court No.8.
  S. DE
                              Through Video Conference

                                 W.P.A. 13848 of 2014

                   Barrackpur Diocesan Trust Association & Anr.
                                          Versus
                               The Union of India & Ors.



                      Mr. Soumabha Banerjee
                                                 ...for the petitioners.

                      Learned advocate appearing for the petitioners

                seek adjournment.

                      None appears for the respondents.

Learned advocate for the petitioners will serve a notice of this writ petition upon the respondents and file affidavit-of-service to such effect on the next date.

List the writ petition on July 23, 2021 under the heading "Old Matters".

[Debangsu Basak, J.]