Calcutta High Court (Appellete Side)
Barrackpur Diocesan Trust Association ... vs The Union Of India & Ors on 12 July, 2021
12/07/2021
Item Nos.177
Court No.8.
S. DE
Through Video Conference
W.P.A. 13848 of 2014
Barrackpur Diocesan Trust Association & Anr.
Versus
The Union of India & Ors.
Mr. Soumabha Banerjee
...for the petitioners.
Learned advocate appearing for the petitioners
seek adjournment.
None appears for the respondents.
Learned advocate for the petitioners will serve a notice of this writ petition upon the respondents and file affidavit-of-service to such effect on the next date.
List the writ petition on July 23, 2021 under the heading "Old Matters".
[Debangsu Basak, J.]