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Rajasthan High Court - Jodhpur

Girdhari Singh vs Kuldeep Ranka on 24 January, 2020

Author: Dinesh Mehta

Bench: Dinesh Mehta

(1 of 1) [WCP-1532/2018] HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1532/2018 Girdhari Singh

----Petitioner Versus Kuldeep Ranka

----Respondent For Petitioner(s) : Mr. Devendra Soni. For Respondent(s) : Mr. Navdeep Dadhich on behalf of Mr. Harish Purohit.

JUSTICE DINESH MEHTA Order 24/01/2020 This case be adjourned sine-die, as has been ordered by this Court vide order dated 16.9.2019 passed in SBCCP No. 992/2018.

Names of concerned counsel be reflected in the cause list.

(DINESH MEHTA),J 141-Mohan/-

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