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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(51) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

51.0As some substances are liable o react dangerously even with the damp air, any container holding this cargo which is damaged or broken shall be handled as directed by the Competent Authority and he may take such action as is considered necessary for ensuring safety. He may even order the destruction of the container, if he deems it necessary.IMDG Code class 5