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State of Rajasthan - Section

Section 19 in The Rajasthan Khadi and Village Industries Board Provident Fund Rules, 1959

19. Amounts to be withheld when account is closed.

- Notwithstanding anything contained in rule 18, if any sum is due from a subscriber to the Board at the time when his account is closed, the Secretary may deduct such sum before making payment under rule 18 from the amount at the credit of his Provident Fund Account.