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State of Bihar - Section

Section 11 in Bihar Consumer Protection (appointment, salary, allowances and conditions of service of President and Members of the State Commission and District Forum) Rules, 2019

11. Salaries/Remuneration of the part-time Members of the State Commission.

(1)A part-time Member of the State Commission shall be paid a consolidated remuneration of rupees five thousand in X class cities, rupees four thousand in Y class cities and rupees three thousand in other places, per day of sitting.
(2)Remuneration of the part-time appointees shall be reviewed every three years taking into consideration the consumer price index.
(3)Remuneration in the case of appointments made on additional charge basis shall be governed by the relevant provisions in the Financial Rules as amended.