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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(6) in Adoption Regulations, 2017

(6)If any adjustment problem of the adoptee with the adoptive parents comes to the notice of the Specialized Adoption Agency through the progress report or in the course of post-adoption home visits, counseling shall be arranged for the adoptive parents and the adoptee, wherever applicable.