Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Rajasthan - Subsection

Section 7A(4) in Rajasthan Forest Produce (Establishment & Regulation of Saw Mills) Rules, 1983

(4)The application shall be accompanied by the following documents:–
(a)a site plan indicating specific location of the unit indicating its stockyard, relevant installations and waste disposal areas,
(b)likely source/sources of procurement of raw material and,
(c)proof of valid membership of the handicraft association.