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Jammu & Kashmir High Court

M/S Trb Infratech Pvt. Ltd vs U. T. Of J&K & Ors on 7 December, 2020

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                               Item No.101
                                                               Supp. I List

             IN THE HIGH COURT OF JAMMU AND KASHMIR
                                    AT JAMMU
                               (THROUGH VIRTUAL MODE)



                                               WP (C) No. 1861/2020
                                               CM Nos. 6689 & 6690 of 2020


M/S TRB Infratech Pvt. Ltd.
...Petitioner(s)
                    Through:    Mr. Parag Sharma, Advocate.

              V/s

U. T. of J&K & Ors.                                         ...Respondent(s)

Through: Mr. F. A. Natnoo, AAG with Ms. Chetna Manhas, Assisting Counsel.

CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE (ORDER) At the request of Mr. Parag Sharma, learned counsel for the petitioner, adjourned. List on 09.12.2020.

(SANJEEV KUMAR) JUDGE JAMMU 07.12.2020 Anil Raina