Jammu & Kashmir High Court
M/S Trb Infratech Pvt. Ltd vs U. T. Of J&K & Ors on 7 December, 2020
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Item No.101
Supp. I List
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(THROUGH VIRTUAL MODE)
WP (C) No. 1861/2020
CM Nos. 6689 & 6690 of 2020
M/S TRB Infratech Pvt. Ltd.
...Petitioner(s)
Through: Mr. Parag Sharma, Advocate.
V/s
U. T. of J&K & Ors. ...Respondent(s)
Through: Mr. F. A. Natnoo, AAG with Ms. Chetna Manhas, Assisting Counsel.
CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE (ORDER) At the request of Mr. Parag Sharma, learned counsel for the petitioner, adjourned. List on 09.12.2020.
(SANJEEV KUMAR) JUDGE JAMMU 07.12.2020 Anil Raina