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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(5)(j) in Haryana Civil Services (Compassionate Financial Assistance or Appointment) Rules, 2019

(j)"martyred Government employee" for the purpose of these rules means a Police personnel or a civil employee of the Haryana Government working on regular basis who is killed in action while performing duties of his office displaying bravery and extraordinary courage;