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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(l) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(l)"Minority Colleges of Education" means the institutions imparting the B.Ed. Course, established and administered by the concerned. Minority Organization and recognized by the Government as such.