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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(1) in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Liquefied Natural Gas Facilities) Regulations, 2018

1.1Philosophy. - LNG Terminal lay out philosophy must consider location of the facilities at a site of suitable size, topography and configuration with a view to designing the same to minimise the hazards to persons, property and environment due to leaks and spills of LNG and other hazardous fluids at site. Before selecting a site, all site related characteristics which could affect the integrity and security of the facility shall be determined. A site must provide ease of access so that personnel, equipment, materials from offsite locations can reach the site for firefighting or controlling spill associated hazards or for the evacuation of the personnel.