Andhra Pradesh High Court - Amravati
Sri Modugala Venugopala Reddy vs Jayadev Galla on 6 December, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.E.P.No.2 of 2019
PROCEEDING SHEET
Sl. Office
ORDER
No DATE Note
7. 06.12.2022 RRR, J
Sri Balaji Medamalli, learned counsel
submits that he has received a counter in I.A.No.3 of 2021 yesterday and seeks time to obtain instructions and to file reply, if necessary.
The said counter is said to have been filed vide USR.No94747 of 2022.
Post on 21.12.2022 in 'Adjourned Motion list'.
_________ RRR, J RJS 2