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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(g) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(g)arrangements made or to be made for the disposal of sweepings, garbage, cattle dung or market waste;