Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] NCT Delhi - Subsection Section 8(i) in Delhi Lokayukta and Upalokayukta Act, 1995 (i)which has been referred for inquiry under the Commissions of Inquiry Act, 1952 (60 of 1952); or
