Section 1 in The Patiala State Ijlas-I-Khas Order of 1919 (Haryana Repeal) Act, 1973
1. Short title and commencement.
(1)This Act may be called the Patiala State Ijlas-I-Khas Order of 1919 (Haryana Repeal) Act, 1973.(2)It shall be deemed to have come into force on the first day of November, 1966.
