Supreme Court - Daily Orders
Kaka Singh And Others vs Nirmal Singh And Another on 28 October, 2016
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.16 COURT NO.7 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 19022/2016
(Arising out of impugned final judgment and order dated 19/12/2015
in SA No. 6176/2015 passed by the High Court of Punjab & Haryana at
Chandigarh)
KAKA SINGH AND OTHERS Petitioner(s)
VERSUS
NIRMAL SINGH AND ANOTHER Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 28/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Vibhuti Sushant Gupta, Adv.
Mr. Mohit Jaggi, Adv.
Dr. Kailash Chand, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.10.28 16:36:27 IST Reason: