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[Cites 0, Cited by 0] [Section 8(14)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(14)(a) in The Energy Conservation (Energy Consumption Norms and Standards for Designated Consumers, Form, Time within which, and Manner of Preparation and Implementation of Scheme, Procedure for issue or purchase of Energy Saving Certificate and Value of Per Metric Tonne of Oil Equivalent of Energy Consumed) Rules, 2012

(a)the number of energy savings certificates wrongfully obtained by the designated consumer on the basis of verification report found to be wrong and false on check-verification;