Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 75 in Orissa Municipal Rules, 1953 75. The Primary Education budget estimate of the municipality shall be separated in Form No. II by the Executive Officer in consultation with the District Inspector of Schools and later with the Chairman.
