Section 34(2) in Rajasthan Public Procurement Rules, 2012

[Cites 0, Cited by 0] [Section 34] [Entire Act]

(2)The bidding documents shall have the following sections, namely:-

(a)Notice Inviting Bids ( NIB );

(b)Instruction to Bidders ( ITB );

(c)Bid Data Sheet;

(d)Bid Forms;

(e)Technical Specifications and Schedule for Delivery/execution as also Qualification Criteria including the eligibility and experience of bidders

(f)Draft Contract:

(i)General Conditions of Contract

(ii)Special Conditions of Contract

(iii)Contract Forms

For further details and instruction, the Standard Bidding Documents issued by the State Government are to be referred to.

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