Section 35(1) in Aligarh Muslim University Act, 1920
(1)The annual accounts and balance-sheet of the University shall be prepared under the direction of the Executive Council, and shall once at least every year and at intervals of not more than fifteen months be audited by [the Comptroller and Auditor-General of India] [ Substituted by Act 62 of 1951, Section 25, for ].
