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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu Vanniyakula Kshatriya Public charitable Trusts and Endowments (Protection and maintenance) Act, 2018

(2)The constitution, functions and duties and the terms and conditions of office of such committees shall be determined by the Board:Provided that it shall not be necessary for the members of such committees to be members of the Board.