Section 105(c) in Rajasthan Municipalities Act, 2009
(c)licensing of -(i)various categories of professionals such as plumbers and surveyors,(ii)various activities such as sinking of tube-wells, sale of meat, fish or poultry, or hawking of articles,(iii)sites used for advertisements or premises used for private markets, slaughterhouses, hospitals, nursing homes, clinics, factories, warehouses, god-downs, goods transport depots, eating-houses, lodging-houses, hotels, theatres, cinema-houses and places of public amusement and for other nonresidential uses,(iv)animals,(v)carts or carriages, and(vi)such other activities as require- a licence or permission under the provisions of this Act, and
