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State of Tamilnadu - Section

Section 9 in Tamil Nadu Pachaiyappa's Trust and of The Public Trust and Endowments Specified in Schedule (Taking Over of Management) Act, 1981

9. Bar of jurisdiction of Civil Court.

- No Civil Court shall have jurisdiction in respect of any order passed by the Government or by the Committee of management, as the case may be, and no stay or injunction shall be granted by a court in respect of any action taken or to be taken by the Government or the Committee of management, pursuance of any power conferred by or under this Act.