Delhi High Court - Orders
Centeral Vigilance Commission vs Walmart India Pvt Ltd on 21 November, 2024
Author: Manmohan
Bench: Tushar Rao Gedela, Manmohan
$~A-4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 642/2018
CENTERAL VIGILANCE COMMISSION .....Appellant
Through: Mr.Kumar Shashank, Advocate.
versus
WALMART INDIA PVT LTD .....Respondent
Through: Ms.Shally Bhasin, Advocate with
Mr.Chaitanya Sataya and Ms.Rachna
Dubey, Advocates.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 21.11.2024 At the request of learned counsel for the Appellant, adjourned to 10th March, 2025.
MANMOHAN, CJ TUSHAR RAO GEDELA, J NOVEMBER 21, 2024 TS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/11/2024 at 01:55:33