Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(1) in The Goa, Daman and Diu Barge (Taxation on Goods) Act, 1985 (1)"barge" means every description of water craft mechanically propelled and which is used or capable of being used as a means of transport of goods;
