Supreme Court - Daily Orders
Dhirendra Nath Dubey vs State Of Uttar Pradesh on 31 January, 2018
Bench: S.A. Bobde, L. Nageswara Rao
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO.145 OF 2018
IN
SPECIAL LEAVE PETITION (C) NO.9838 OF 2015
DHIRENDRA NATH DUBEY PETITIONER(S)
VERSUS
STATE OF UTTAR PRADESH & ORS. RESPONDENT(S)
O R D E R
We have perused the Review Petition and the connected papers.
We do not find any error in the order impugned, much less an apparent error on the face of the record, so as to call for its review.
The Review Petition is, accordingly, dismissed.
.......................J [S. A. BOBDE] ........................J [L. NAGESWARA RAO] NEW DELHI;
JANUARY 31, 2018.
Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.02.01 16:52:47 IST Reason: ITEM NO.1003 COURT NO.7 SECTION XI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No.145/2018 in SLP(C) No.9838/2015 DHIRENDRA NATH DUBEY Petitioner(s) VERSUS STATE OF UTTAR PRADESH & ORS. Respondent(s) (FOR ADMISSION) Date : 31-01-2018 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE HON'BLE MR. JUSTICE L. NAGESWARA RAO [IN CHAMBER] By circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASST.REGISTRAR (Signed Order is placed on the file)