Section 2 in The Delhi Medical Council Rules, 2003
2. Definitions.
- In these rules, unless the context otherwise requires,-(a)"Act" means the Delhi Medical Council Act, 1997 (Delhi Act 5 of 1997);(b)"Form" means a form appended to these rules;(c)words and expressions not defined in these rules but defined in the Act shall have the same meanings assigned to them in the Act.Registration
