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State of Madhya Pradesh - Section

Section 63 in The M.P. Vishesh Sashastra Bal Niyam, 1973

63. Application of Police Regulations.

- In respect of other matters, for which no provision has been made in these rules, the orders, instructions and rules contained in the Police Regulations, shall except as specifically provided in the Act and these rules, be applicable to the members of the Special Armed Force.