Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] NCT Delhi - Subsection Section 19(4) in The Delhi Sikh Gurdwaras Act, 1971 (4)The Committee or the Executive Board shall observe such rules of procedure in regard to transaction of the business at its meetings a may be prescribed by regulations.
