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[Cites 0, Cited by 0] [Section 231] [Entire Act]

State of Rajasthan - Subsection

Section 231(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)every scaffold and every component thereof is of adequate construction, made of sound material and free from defects and is safe for the purposes for which it is intended for use;