Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of Tripura - Subsection Section 114(2) in Tripura Municipal Act, 1994 (2)If any person, lays out or make a new street in contravention of the provisions of this section, the Municipality shall forthwith cause the work to be stopped and may execute its order for such stoppage with the help of the police.
