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Union of India - Section

Section 11 in The Indian Telegraph Act, 1885

11. Power to enter on property in order to repair or remove telegraph lines or posts.

- The telegraph authority may, at any time, for the purpose of examining, repairing, altering or removing any telegraph line or post, enter on the property under, over, along, across, in or upon which the line or post has been placed.Provisions applicable to property vested in or under the control or 6management of local authorities