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[Cites 0, Cited by 1] [Section 8(2)] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(2)(a) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

(a)grant the permission or licence subject to such conditions if any, as may be specified in the order, or