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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttarakhand - Subsection

Section 11(b) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(b)to enter upon any khaikari land acquired under the provisions of this Chapter and make a survey or take measurement thereof or do any other act which he considers necessary for carrying out the purposes of this Act;