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[Cites 0, Cited by 0] [Section 94(2)] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(2)(ii) in The Drugs and Cosmetics Rules, 1945

(ii)[ condition (3) of the conditions in rule 65 is satisfied.] [Amended by S.O. 1449, dated 13.6.1961.]