Section 3(1)(a) in Assam Education Service Rules, 1982

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(1)(a) in Assam Education Service Rules, 1982

(a)Class I-

(i)Director of Public Instruction ;

(ii)Additional Director of Public Instruction/Director of Elementary Education/Director of Adult Education, hereinafter referred to as Additional Director ;

(iii)Principal, Government Degree Colleges ;

(iv)Principal Science College ;

(v)Principal, State Institute of Education ;

(vi)Joint Director, Public Instruction/Joint Director, Elementary Education/Joint Director, Adult Education/Joint Director, Public Instruction, Hills/Joint Director, Plains Tribal Education/Joint Director, Vocational Education/Director, Institute of Science Education, hereinafter referred to as Joint Director ;

(vii)Principal Government Law College ;

(viii)Deputy Director of Public Instruction/Deputy Director, Elementary Education/Deputy Director of Adult Education/Inspector of Schools, hereinafter referred to as Deputy Director ;

(x)Principal, Government Sanskrit College ;

(xi)Principal Hindi Teachers, Training College ;

(xii)Vice-Principal and Professor of Government Degree Colleges including non-technical Assistant Professors of Engineering Colleges and Polytechnics, hereinafter referred to as Professors ;

(xiii)Vice-Principal and Professor of Post Graduate Training Colleges hereinafter referred to as Professors ;

(xiv)Professors of Science College ;

(xv)Professors/Readers of State Institute of Education and State Institute of Science Education hereinafter referred to as Professors ;

(xvi)Assistant Director, Vocational Guidance ;

(xvii)Assistant Director, Planning and Co-ordination ;

(xviii)Lecturer of Government Degree College including non-technical Lecturers of Engineering Colleges and Polytechnics.

(xix)Lecturers of Science Colleges ;

(xv)Assistant Inspector/Assistant Inspectors of Schools/Vigyan Mandir Officer.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Assam - Subsection

Section 3(1)(a) in Assam Education Service Rules, 1982